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Bhushan Singh And Ors. [Now Vires ... vs State Of U.P. Through Principal ...
2019 Latest Caselaw 714 ALL

Citation : 2019 Latest Caselaw 714 ALL
Judgement Date : 7 March, 2019

Allahabad High Court
Bhushan Singh And Ors. [Now Vires ... vs State Of U.P. Through Principal ... on 7 March, 2019
Bench: Ritu Raj Awasthi, Alok Mathur



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE SINGLE No. - 870 of 2011
 

 
Petitioner :- Bhushan Singh And Ors. [Now Vires D/B]
 
Respondent :- State Of U.P. Through Principal Secy. Home Lucknow And Ors.
 
Counsel for Petitioner :- Anil Saran,Amit Bose,Amrit Raj Chaurasiya,Anuj Dayal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

Adjourned on the reported illness of Sri Amit Bose, learned counsel for the petitioners.

List again.

Order Date :- 7.3.2019

psd

 

 

 
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