Raja Ram & Antoher vs Deputy Director Of ...
2019 Latest Caselaw 669 ALL

Citation : 2019 Latest Caselaw 669 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Raja Ram & Antoher vs Deputy Director Of ... on 6 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 256 of 1982
 

 
Petitioner :- Raja Ram & Antoher
 
Respondent :- Deputy Director Of Consolidation, Sultanpur And Others
 
Counsel for Petitioner :- B.Nath,Bireshwar Nath,Sundar Lal Srivastava
 
Counsel for Respondent :- C.S.C.,R.P. Lal
 

 
Hon'ble Salil Kumar Rai,J.

In view of the office reports dated 16.5.2018 and 6.7.2018, issue card notice to opposite party no. 3 to engage another counsel.

Order Date :- 6.3.2019

Satyam

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