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Sampat vs Deputy Director Of ...
2019 Latest Caselaw 666 ALL

Citation : 2019 Latest Caselaw 666 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
Sampat vs Deputy Director Of ... on 6 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 748 of 1982
 

 
Petitioner :- Sampat
 
Respondent :- Deputy Director Of Consolidation, Pratapgarh And Others
 
Counsel for Petitioner :- M.Afzal,Mohamad Afzal,Mohammad Tauseef Siddiqui
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Salil Kumar Rai,J.

It has been stated by the counsel for the petitioner that petitioner no. 1/1 has died and a substitution application on behalf of the heirs of the deceased petitioner is under preparation.

The counsel for the petitioner prays for and is granted one week's time to file appropriate substitution application.

List after one week.

Order Date :- 6.3.2019

Satyam

 

 

 
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