Ram Nihor vs Deputy Director Of ...
2019 Latest Caselaw 661 ALL

Citation : 2019 Latest Caselaw 661 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Ram Nihor vs Deputy Director Of ... on 6 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 3799 of 1981
 

 
Petitioner :- Ram Nihor
 
Respondent :- Deputy Director Of Consolidation, Faizabad And Others
 
Counsel for Petitioner :- H.S.Sahai,I.D.Shukla,J.C.Srivastava,S.K.Mehrotra
 
Counsel for Respondent :- CSC
 

 
Hon'ble Salil Kumar Rai,J.

It is reported that Sri A.S. Chaudhary, Advocate representing opposite party nos. 4, 5 and 6 has died.

Issue card notice to the said respondents to engage another counsel.

Order Date :- 6.3.2019

Satyam

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