Oriental Insurance Co Ltd vs Smt. Maninder Kaur And Others
2019 Latest Caselaw 655 ALL

Citation : 2019 Latest Caselaw 655 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Oriental Insurance Co Ltd vs Smt. Maninder Kaur And Others on 6 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 197 of 2005
 

 
Appellant :- Oriental Insurance Co Ltd
 
Respondent :- Smt. Maninder Kaur And Others
 
Counsel for Appellant :- Manish Goyal,Jai Prakash Singh,M.S.Haq
 
Counsel for Respondent :- V.R. Dwivedi,Jai Prakash Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

A copy of cross objection be given to the counsel for the appellant. Reply, if any, may be filed by appellant on or before 29.4.2019.

List on 29.4.2019.

Order Date :- 6.3.2019/Mukesh

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