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The Oriental Insurance Co.Ltd. vs Ekhlaq Ahmad And Others
2019 Latest Caselaw 652 ALL

Citation : 2019 Latest Caselaw 652 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
The Oriental Insurance Co.Ltd. vs Ekhlaq Ahmad And Others on 6 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2578 of 2003
 

 
Appellant :- The Oriental Insurance Co.Ltd.
 
Respondent :- Ekhlaq Ahmad And Others
 
Counsel for Appellant :- Ramesh Singh
 
Counsel for Respondent :- Ram Singh,Waseem Ahmad
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ramesh Singh-Advocate has sought adjournment on the ground of illness.

List on 26.3.2019.

Order Date :- 6.3.2019

Mukesh

 

 

 
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