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Dr. Rudra Prakash Pandey & Anr. vs State Of U.P. Thru.Secy. Home & ...
2019 Latest Caselaw 630 ALL

Citation : 2019 Latest Caselaw 630 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
Dr. Rudra Prakash Pandey & Anr. vs State Of U.P. Thru.Secy. Home & ... on 6 March, 2019
Bench: Ajai Lamba, Rajeev Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 27992 of 2018
 

 
Petitioner :- Dr. Rudra Prakash Pandey & Anr.
 
Respondent :- State Of U.P. Thru.Secy. Home & Ors.
 
Counsel for Petitioner :- Indrajeet Shukla
 
Counsel for Respondent :- Govt. Advocate,Ajit Singh Gaherwar,S.N.Singh Gaherwar
 

 
Hon'ble Ajai Lamba,J.

Hon'ble Rajeev Singh,J.

1. We hereby direct that role of the petitioners be independently investigated.

2. List on 29.04.2019.

3. Interim direction to continue till the next date of listing.

Order Date :- 6.3.2019

lakshman

 

 

 
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