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S.G.T. Gramodyogic Shiksha ... vs State Of U.P. Thru Secy. Basic ...
2019 Latest Caselaw 619 ALL

Citation : 2019 Latest Caselaw 619 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
S.G.T. Gramodyogic Shiksha ... vs State Of U.P. Thru Secy. Basic ... on 6 March, 2019
Bench: Karunesh Singh Pawar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 3861 of 2014
 

 
Petitioner :- S.G.T. Gramodyogic Shiksha Prasad Samiti Thru Director & Anr
 
Respondent :- State Of U.P. Thru Secy. Basic Education Civil Sectt. & Ors
 
Counsel for Petitioner :- Anurag Srivastava,Dharm Raj Misra
 
Counsel for Respondent :- C.S.C.,A.M. Tripathi,C.B. Singh
 

 
Hon'ble Karunesh Singh Pawar,J.

(C.M. Application No. 19449 of 2019)

This is an application for recall of the order dated 10.01.2019 passed by this Court.

Cause shown is sufficient.

The application is allowed.

The writ petition is restored to its original number.

One week's further time is granted to the learned counsel for the petitioner to file rejoinder affidavit.

List on 25.03.2019.

Order Date :- 6.3.2019

psd

 

 

 
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