The Asst. General Manager ... vs The Presiding Officer Central ...
2019 Latest Caselaw 617 ALL

Citation : 2019 Latest Caselaw 617 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

The Asst. General Manager ... vs The Presiding Officer Central ... on 6 March, 2019

Bench: Karunesh Singh Pawar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 6638 of 2014
 

 
Petitioner :- The Asst. General Manager Allahabad Bank Zonal Office & Anr
 
Respondent :- The Presiding Officer Central Govt. Industrial Tribunal &Ors
 
Counsel for Petitioner :- Gopal Kumar Srivastava
 
Counsel for Respondent :- Akhil Pratap Singh,Anurag Srivastava
 

 
Hon'ble Karunesh Singh Pawar,J.

Adjourned on request of Sri Navneet Awasthi, holding brief of Sri Akhil Pratap Singh, learned counsel for the respondent.

List in next cause list.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 6.3.2019

psd

Download the LatestLaws.com Mobile App