C/M Amar Shaheed Shiksha Samiti ... vs State Of U.P. Thru Secy. ...
2019 Latest Caselaw 613 ALL

Citation : 2019 Latest Caselaw 613 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

C/M Amar Shaheed Shiksha Samiti ... vs State Of U.P. Thru Secy. ... on 6 March, 2019

Bench: Karunesh Singh Pawar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 278 of 2013
 

 
Petitioner :- C/M Amar Shaheed Shiksha Samiti Thru Manager & Another
 
Respondent :- State Of U.P. Thru Secy. Institutional Finance & Others
 
Counsel for Petitioner :- A.M. Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Karunesh Singh Pawar,J.

Two week's further time granted to the learned counsel for the petitioner to file rejoinder affidavit.

List thereafter.

Order Date :- 6.3.2019

psd

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