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Smt. Rajeshwari [Stamp] vs State Of U.P. Thru Secy. Revenue, ...
2019 Latest Caselaw 610 ALL

Citation : 2019 Latest Caselaw 610 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
Smt. Rajeshwari [Stamp] vs State Of U.P. Thru Secy. Revenue, ... on 6 March, 2019
Bench: Karunesh Singh Pawar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 667 of 2013
 

 
Petitioner :- Smt. Rajeshwari [Stamp]
 
Respondent :- State Of U.P. Thru Secy. Revenue, Civil Sectt. U.P. & Others
 
Counsel for Petitioner :- Kaushal Kishor Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Karunesh Singh Pawar,J.

Adjourned on request of learned counsel for the petitioner.

List in next cause list.

Order Date :- 6.3.2019

psd

 

 

 
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