Rajya Vidyut Diploma Kala ... vs U.P. Power Corporation Ltd. Thru. ...
2019 Latest Caselaw 608 ALL

Citation : 2019 Latest Caselaw 608 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Rajya Vidyut Diploma Kala ... vs U.P. Power Corporation Ltd. Thru. ... on 6 March, 2019

Bench: Karunesh Singh Pawar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 2645 of 2012
 

 
Petitioner :- Rajya Vidyut Diploma Kala Karmchari Sangh 2/51 Hydel Colony
 
Respondent :- U.P. Power Corporation Ltd. Thru. Its Chairman & Ors.
 
Counsel for Petitioner :- Deo Raj Singh
 
Counsel for Respondent :- C.S.C.,Amit Singh Bhadauria,Vivek Pandey
 

 
Hon'ble Karunesh Singh Pawar,J.

Adjourned on the illness slip of Sri Deo Raj Singh, learned counsel for the petitioner.

List in next week.

Order Date :- 6.3.2019

psd

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