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Jagdish Prasad Pal vs Presiding Officer Labour Court ...
2019 Latest Caselaw 607 ALL

Citation : 2019 Latest Caselaw 607 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
Jagdish Prasad Pal vs Presiding Officer Labour Court ... on 6 March, 2019
Bench: Karunesh Singh Pawar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 3206 of 2012
 

 
Petitioner :- Jagdish Prasad Pal
 
Respondent :- Presiding Officer Labour Court U.P. 23 A.P. Sen Road & Anr.
 
Counsel for Petitioner :- Mohd. Abid Ali,Safiya Abid
 
Counsel for Respondent :- C.S.C.,Mohd. Yusuf
 

 
Hon'ble Karunesh Singh Pawar,J.

Adjourned on the request of learned counsel for the petitioner.

List in next cause list.

Order Date :- 6.3.2019

psd

 

 

 
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