Dr. Mahendra Pratap Singh vs State Of U.P. Prin. Secy. Deptt. Of ...
2019 Latest Caselaw 600 ALL

Citation : 2019 Latest Caselaw 600 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Dr. Mahendra Pratap Singh vs State Of U.P. Prin. Secy. Deptt. Of ... on 6 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 522 of 2019
 
Petitioner :- Dr. Mahendra Pratap Singh
 
Respondent :- State Of U.P. Prin. Secy. Deptt. Of Higher Education & Ors.
 
Counsel for Petitioner :- Gaurav Mehrotra,Abhijit Raj,Ishita Yadav
 
Counsel for Respondent :- C.S.C.,Abhishek Dwivedi,Akhilesh Kumar Pandey,Amrendra Nath Tripathi,Dileep Kumar Mishra,Manish Pandey
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition in the next week within top ten cases.

Order Date :- 6.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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