Prateek Kumar Pandey vs State Of U.P. Thru ...
2019 Latest Caselaw 596 ALL

Citation : 2019 Latest Caselaw 596 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Prateek Kumar Pandey vs State Of U.P. Thru ... on 6 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6229 of 2018
 
Petitioner :- Prateek Kumar Pandey
 
Respondent :- State Of U.P. Thru Prin.Secy.Basic Edu.Civil Sectt.Lko.&Ors.
 
Counsel for Petitioner :- Anand Mani Tripathi
 
Counsel for Respondent :- C.S.C.,J.B.S. Rathour
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned Additional Chief Standing Counsel as well as Sri J.B.S. Rathour, learned counsel for the opposite party No.4 pray for and are granted three weeks' further time and no more to file their respective counter affidavits. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this petition in the week commencing 08.04.2019.

Order Date :- 6.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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