Manish Kumar vs State Of U.P. And 6 Others
2019 Latest Caselaw 587 ALL

Citation : 2019 Latest Caselaw 587 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Manish Kumar vs State Of U.P. And 6 Others on 6 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 24933 of 2018
 

 
Petitioner :- Manish Kumar
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Satyendra Chandra Tripathi
 
Counsel for Respondent :- C.S.C.,Akhilesh Kumar Singh,Mohd Shere Ali
 

 
Hon'ble Prakash Padia,J.

Rejoinder affidavit filed today is taken on record.

Learned Standing Counsel contended that counter affidavit was filed in the Registry of this Court on 21.12.2018, which is not on record.

Office is directed to trace out the same and placed on record.

List after two weeks.

Order Date :- 6.3.2019

Pramod Tripathi

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