Krishna Kant Upadhyay vs State Of U.P. And 3 Others
2019 Latest Caselaw 584 ALL

Citation : 2019 Latest Caselaw 584 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Krishna Kant Upadhyay vs State Of U.P. And 3 Others on 6 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 52687 of 2017
 

 
Petitioner :- Krishna Kant Upadhyay
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Harish Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Nand Kishore Singh
 

 
Hon'ble Prakash Padia,J.

Inspite of the order till date no counter affidavit has been filed by the respondents.

In the circumstances, four weeks and no more time is granted to learned counsel for the respondents to file counter affidavit.

List on 10.4.2019.

Order Date :- 6.3.2019

Pramod Tripathi

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