Muneeb Ali vs State Of U.P. And 3 Others
2019 Latest Caselaw 582 ALL

Citation : 2019 Latest Caselaw 582 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Muneeb Ali vs State Of U.P. And 3 Others on 6 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 16330 of 2016
 

 
Petitioner :- Muneeb Ali
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Hemant Kumar Dubey,Vashishtha Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Learned counsel for the petitioner contended that till date no counter affidavit has been filed by the respondents.

In the circumstances, four weeks further time is granted to learned counsel for the respondents to file counter affidavit.

List on 10.4.2019 showing the name of Mr. Pradeep Upadhyay as counsel for the respondents.

Order Date :- 6.3.2019

Pramod Tripathi

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