Shyam Narayan Yadav vs State Of U.P. And 3 Others
2019 Latest Caselaw 579 ALL

Citation : 2019 Latest Caselaw 579 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Shyam Narayan Yadav vs State Of U.P. And 3 Others on 6 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 31103 of 2016
 

 
Petitioner :- Shyam Narayan Yadav
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Bal Mukund Chaturvedi,Prabhakar Awasthi,Pradeep Kumar Dwivedi
 
Counsel for Respondent :- C.S.C.,Ram Murti Tripathi,Syed Nadeem Ahmad
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the respondents passed over for they day.

List on 13.3.2019.

Order Date :- 6.3.2019

Pramod Tripathi

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