Shri Prakash Pandey vs State Of U.P. And Others
2019 Latest Caselaw 575 ALL

Citation : 2019 Latest Caselaw 575 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Shri Prakash Pandey vs State Of U.P. And Others on 6 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 37778 of 2011
 

 
Petitioner :- Shri Prakash Pandey
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ashok Nath Tripathi
 
Counsel for Respondent :- C.S.C.,M.K.Kushwaha
 

 
Hon'ble Prakash Padia,J.

Learned counsel for the respondents prays for and is granted three weeks and no more time to file counter affidavit to the amended writ petition.

List on 27.3.2019.

Order Date :- 6.3.2019

Pramod Tripathi

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