Ram Daur vs Deputy Director Of ...
2019 Latest Caselaw 565 ALL

Citation : 2019 Latest Caselaw 565 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Ram Daur vs Deputy Director Of ... on 6 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 4462 of 1981
 

 
Petitioner :- Ram Daur
 
Respondent :- Deputy Director Of Consolidation, Sultanpur And Others
 
Counsel for Petitioner :- Ravindra Kumar Sinha,M.R.Misra
 
Counsel for Respondent :- S.P.Shukla
 

 
Hon'ble Salil Kumar Rai,J.

It is reported that Sri S.P. Shukla, counsel for the respondents has died.

Issue card notice to the respondents to engage another counsel.

Order Date :- 6.3.2019

Satyam

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