C/M Siddhnath Shukl Veena Pani ... vs State Of U.P Thru Prin Secy ...
2019 Latest Caselaw 557 ALL

Citation : 2019 Latest Caselaw 557 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

C/M Siddhnath Shukl Veena Pani ... vs State Of U.P Thru Prin Secy ... on 6 March, 2019

Bench: Karunesh Singh Pawar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 20643 of 2016
 

 
Petitioner :- C/M Siddhnath Shukl Veena Pani Inter College Thru S.K Vajpai
 
Respondent :- State Of U.P Thru Prin Secy Secondary Edu Lko & Ors
 
Counsel for Petitioner :- Suresh Kumar Upadhyay
 
Counsel for Respondent :- C.S.C,Avdhesh Shukla,Dilip Kumar Mishra
 

 
Hon'ble Karunesh Singh Pawar,J.

Adjourned on the out station slip of Sri Suresh Kumar Upadhyay, learned counsel for the petitioner.

List in next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 6.3.2019

psd

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