Archana Kanya Vidyalaya ... vs Madhyamik Shiksha Parishad ...
2019 Latest Caselaw 555 ALL

Citation : 2019 Latest Caselaw 555 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Archana Kanya Vidyalaya ... vs Madhyamik Shiksha Parishad ... on 6 March, 2019

Bench: Karunesh Singh Pawar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 29562 of 2016
 

 
Petitioner :- Archana Kanya Vidyalaya Thru.Mgr.Smt.Archana Trivedi & Anr.
 
Respondent :- Madhyamik Shiksha Parishad Allahabad Thru. Its Secy. & Ors
 
Counsel for Petitioner :- Sharad Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Karunesh Singh Pawar,J.

Sri Sharad Kumar Srivastava, learned counsel for the petitioner is reported to be on sanctioned leave.

List after expiry of his sanctioned leave.

Order Date :- 6.3.2019

psd

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