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Mahaprabandhak M/S Janta Span ... vs Pradhikari Under Vetan Bhugtan ...
2019 Latest Caselaw 551 ALL

Citation : 2019 Latest Caselaw 551 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
Mahaprabandhak M/S Janta Span ... vs Pradhikari Under Vetan Bhugtan ... on 6 March, 2019
Bench: Karunesh Singh Pawar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 7073 of 2012
 

 
Petitioner :- Mahaprabandhak M/S Janta Span Pipe Industries Ambedkar Nagar
 
Respondent :- Pradhikari Under Vetan Bhugtan Adhi. 1936 & Umshramyukt &Ors
 
Counsel for Petitioner :- Vijay Bahadur Verma
 
Counsel for Respondent :- C.S.C.,Rakesh Pratap Singh
 

 
Hon'ble Karunesh Singh Pawar,J.

Two weeks and no more time is granted to the learned counsel for the petitioner to file rejoinder affidavit.

List immediately after expiry of period of two weeks.

Order Date :- 6.3.2019

psd

 

 

 
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