State Of U.P. vs Smt. Vimla Sabbarwal And Others
2019 Latest Caselaw 545 ALL

Citation : 2019 Latest Caselaw 545 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

State Of U.P. vs Smt. Vimla Sabbarwal And Others on 6 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 775 of 1985
 

 
Petitioner :- State Of U.P.
 
Respondent :- Smt. Vimla Sabbarwal And Others
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- Savita Jain,Uma Shankar Sahai
 

 
Hon'ble Salil Kumar Rai,J.

On the request of counsel for the respondents, the case is passed over for the day.

List peremptorily in the week commencing 25th March, 2019.

Order Date :- 6.3.2019

Satyam

Download the LatestLaws.com Mobile App