Pratik Jayesh Vira And Another vs State Of U.P. And Another
2019 Latest Caselaw 510 ALL

Citation : 2019 Latest Caselaw 510 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Pratik Jayesh Vira And Another vs State Of U.P. And Another on 5 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 1936 of 2018
 

 
Applicant :- Pratik Jayesh Vira And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mr Amit Saxena,V.P. Srivastava
 
Counsel for Opposite Party :- A.G.A.,Bhagwan Dutt Pandey
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicants, list on 14.3.2019. Interim order, if any, is extended till the next date of listing.

Order Date :- 5.3.2019

Masarrat

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