Baleshwar Tiwari And 2 Others vs State Of U.P. And Another
2019 Latest Caselaw 505 ALL

Citation : 2019 Latest Caselaw 505 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Baleshwar Tiwari And 2 Others vs State Of U.P. And Another on 5 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 373 of 2018
 

 
Applicant :- Baleshwar Tiwari And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Pradeep Singh Sengar
 
Counsel for Opposite Party :- G.A.,Sanjay Kumar Shrivastava
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicants, list in the next cause list. Interim order, if any, is extended till the next date of listing.

Order Date :- 5.3.2019

Masarrat

Download the LatestLaws.com Mobile App