Ram Vilas vs State Of U.P. And Another
2019 Latest Caselaw 503 ALL

Citation : 2019 Latest Caselaw 503 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Ram Vilas vs State Of U.P. And Another on 5 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 6699 of 2018
 

 
Applicant :- Ram Vilas
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Raj Kiran Chaudhary,Rajiv Chowdhury
 
Counsel for Opposite Party :- G.A.,Ravindra Prakash Srivastava
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list. Interim order, if any, is extended till the next date of listing.

Order Date :- 5.3.2019

Masarrat

Download the LatestLaws.com Mobile App