Smt Ramjai vs Deputy Director Of ...
2019 Latest Caselaw 491 ALL

Citation : 2019 Latest Caselaw 491 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Smt Ramjai vs Deputy Director Of ... on 5 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 230 of 1982
 

 
Petitioner :- Smt Ramjai
 
Respondent :- Deputy Director Of Consolidation, Sultanpur And Others
 
Counsel for Petitioner :- Pt.Ram Sewak Tripathi,Shitla Prasad Tripathi
 
Counsel for Respondent :- C.S.C.,Mohd Abid Ali,Radhey Shyam Tiwari,S.Husain,Suresh Kr. Pandey
 

 
Hon'ble Salil Kumar Rai,J.

List in the next cause list showing the name of Sri P.V. Chaudhary, counsel for the petitioner.

Order Date :- 5.3.2019

Satyam

Download the LatestLaws.com Mobile App