Ali Raza & Others vs D.D.C. & Others
2019 Latest Caselaw 490 ALL

Citation : 2019 Latest Caselaw 490 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Ali Raza & Others vs D.D.C. & Others on 5 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 2256 of 1980
 

 
Petitioner :- Ali Raza & Others
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- S.Mirza,Anil Kr. Mishra,M.Arif Khan
 
Counsel for Respondent :- C.S.C.,D C Mukherjee,D.P.Dwivedi,Dinesh Chandra Tripathi,Parijat Mishra Belavra,Rajendra Pratap Singh
 

 
Hon'ble Salil Kumar Rai,J.

The counsel for the petitioner/opposite party in the review application has stated that the objections to the review application have been prepared. The objections may be filed in the office of the Court today itself.

The counsel for the applicant/respondent prays for and is granted one week's time to file his rejoinder affidavit to the said objections/counter affidavit.

List peremptorily in the next cause list.

Order Date :- 5.3.2019

Satyam

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