National Insurance Co. Ltd. Agra vs Smt. Jai Devi And Others
2019 Latest Caselaw 482 ALL

Citation : 2019 Latest Caselaw 482 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

National Insurance Co. Ltd. Agra vs Smt. Jai Devi And Others on 5 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 737 of 2001
 

 
Appellant :- National Insurance Co. Ltd. Agra
 
Respondent :- Smt. Jai Devi And Others
 
Counsel for Appellant :- M.S.Haq,A.C. Nigam
 
Counsel for Respondent :- Krishna Mohan Rai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 15.3.2019.

Order Date :- 5.3.2019

Mukesh

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