Rajkumar Singh vs District Inspector Of School, ...
2019 Latest Caselaw 477 ALL

Citation : 2019 Latest Caselaw 477 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Rajkumar Singh vs District Inspector Of School, ... on 5 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 25045 of 2018
 
Petitioner :- Rajkumar Singh
 
Respondent :- District Inspector Of School, Gonda & Ors.
 
Counsel for Petitioner :- Suresh Chandra Srivastava,Sachin Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned Additional Chief Standing Counsel prays for and is granted two weeks' time to file the counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this petition on 08.04.2019.

Order Date :- 5.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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