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Dr.Rakeshwar Singh vs State Of U.P.Through Prin Secy ...
2019 Latest Caselaw 475 ALL

Citation : 2019 Latest Caselaw 475 ALL
Judgement Date : 5 March, 2019

Allahabad High Court
Dr.Rakeshwar Singh vs State Of U.P.Through Prin Secy ... on 5 March, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 1470 of 2005
 
Petitioner :- Dr.Rakeshwar Singh
 
Respondent :- State Of U.P.Through Prin Secy Secondery Eduation
 
Counsel for Petitioner :- Anil Srivastava,D.K.Mishra
 
Counsel for Respondent :- C.S.C,Anupam Kumar,Devesh Singh,Devesh Srivastava,Girish Chandra Verma,Ramesh Pandey,S C Shukla,Sanjai Srivastava,Sudhanshu Chauhan,V.R.Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list/ put up this petition day after tomorrow i.e. 07.03.2019, at 2:15 P.M.

Order Date :- 5.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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