Citation : 2019 Latest Caselaw 463 ALL
Judgement Date : 5 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 24892 of 2018 Petitioner :- C/M Nehru Academic Junior High School, Meerut Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Awadh Narain Rai Counsel for Respondent :- C.S.C.,Shivam Yadav Hon'ble Prakash Padia,J.
Vide order dated 5.2.2019 learned Standing Counsel as well as Mr. Shivam Yadav, learned counsel, representing respondent nos.3 and 4 were granted four weeks and no more time to file counter affidavit but till date no counter affidavit has been filed by the respondents.
In the interest of justice, one more opportunity is granted to comply with the order dated 5.2.2019.
List on 02.4.2019. Learned counsel for the petitioner is directed to inform Mr. Shivam Yadav, learned counsel, representing respondent nos.3 and 4 regarding this order in writing within three days.
Order Date :- 5.3.2019
Pramod Tripathi
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