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Sangita Kumari And Another vs State Of U.P. And Another
2019 Latest Caselaw 460 ALL

Citation : 2019 Latest Caselaw 460 ALL
Judgement Date : 5 March, 2019

Allahabad High Court
Sangita Kumari And Another vs State Of U.P. And Another on 5 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 27734 of 2018
 

 
Petitioner :- Sangita Kumari And Another
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Sanjay Kumar Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Inspite of the order till date no counter affidavit has been filed by the respondents.

In the circumstances, three weeks further time is granted to learned counsel for the respondents to file counter affidavit. Rejoinder affidavit may be filed within a week, thereafter.

List in the week commencing 8.4.2019.

Order Date :- 5.3.2019

Pramod Tripathi

 

 

 
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