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Smt. Kamla Singh vs State Of U P And 4 Others
2019 Latest Caselaw 459 ALL

Citation : 2019 Latest Caselaw 459 ALL
Judgement Date : 5 March, 2019

Allahabad High Court
Smt. Kamla Singh vs State Of U P And 4 Others on 5 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 27865 of 2018
 

 
Petitioner :- Smt. Kamla Singh
 
Respondent :- State Of U P And 4 Others
 
Counsel for Petitioner :- Samarath Singh,Hritudhwaj Pratap Sahi,Sankalp Narain
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

Sri P. D. Tripathi, learned counsel for the respondents prays for and is granted two weeks' time to file counter affidavit. Rejoinder affidavit may be filed within a week, thereafter.

List in the week commencing 08.4.2019 showing the name of Sri P. D. Tripathi as counsel for the respondents.

Order Date :- 5.3.2019

Pramod Tripathi

 

 

 
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