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Jai Prakash Chaudhary vs State Of U.P. And Others
2019 Latest Caselaw 451 ALL

Citation : 2019 Latest Caselaw 451 ALL
Judgement Date : 5 March, 2019

Allahabad High Court
Jai Prakash Chaudhary vs State Of U.P. And Others on 5 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 7457 of 2010
 

 
Petitioner :- Jai Prakash Chaudhary
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Arvind Srivastava,Jagat Narayan Shukla
 
Counsel for Respondent :- C.S.C.,R.K.Pandey,Rudra Pratap Singh
 

 
Hon'ble Prakash Padia,J.

List on 13.3.2019 showing the name of Mr. Manu Singh as counsel for the respondents.

Order Date :- 5.3.2019

Pramod Tripathi

 

 

 
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