Govind Nagar Sugar Mills Ltd. vs State Of U.P. And Others
2019 Latest Caselaw 447 ALL

Citation : 2019 Latest Caselaw 447 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Govind Nagar Sugar Mills Ltd. vs State Of U.P. And Others on 5 March, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 40723 of 2007
 

 
Petitioner :- Govind Nagar Sugar Mills Ltd.
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- A.K. Pandey,Kunal Ravi Singh
 
Counsel for Respondent :- C.S.C.,M.C.Chaturvedi
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

On the request of learned counsel for the petitioner, list this case after Holi vacation.

Order Date :- 5.3.2019

RCT/-

Download the LatestLaws.com Mobile App