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Inder Pal Singh And Another vs State Of U.P. And Another
2019 Latest Caselaw 444 ALL

Citation : 2019 Latest Caselaw 444 ALL
Judgement Date : 5 March, 2019

Allahabad High Court
Inder Pal Singh And Another vs State Of U.P. And Another on 5 March, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 6721 of 2018
 

 
Applicant :- Inder Pal Singh And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Brijesh Sahai,Ravi Prakash Pandey,Zia Naz Zaidi
 
Counsel for Opposite Party :- G.A.,Ramesh Chandra Yadav
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicants, list in the next cause list. Interim order, if any, is extended till the next date of listing.

Order Date :- 5.3.2019

Masarrat

 

 

 
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