New India Assurane Ompnay Limited vs Smt. Shashi Bala Jain And Others
2019 Latest Caselaw 442 ALL

Citation : 2019 Latest Caselaw 442 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

New India Assurane Ompnay Limited vs Smt. Shashi Bala Jain And Others on 5 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 844 of 2002
 

 
Appellant :- New India Assurane Ompnay Limited
 
Respondent :- Smt. Shashi Bala Jain And Others
 
Counsel for Appellant :- Rakesh Bahadur
 
Counsel for Respondent :- C.B.Gupta,R.D.Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri R.D. Tiwari-Advocate has sent illness slip. Sri C.B.Gupta-Advocate is present.

List on 25.3.2019.

Order Date :- 5.3.2019

Mukesh

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