State Of U.P. And Another vs M/S Harveer Singh Bulandshahar
2019 Latest Caselaw 440 ALL

Citation : 2019 Latest Caselaw 440 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

State Of U.P. And Another vs M/S Harveer Singh Bulandshahar on 5 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 814 of 1994
 

 
Appellant :- State Of U.P. And Another
 
Respondent :- M/S Harveer Singh Bulandshahar
 
Counsel for Appellant :- C.S.C.
 
Counsel for Respondent :- Sharad Prakash Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

It appears that some typographical error in the order dated 1.3.2019 that Sri Sharda Prasad Mishra-Advocate was requested to file Vakalatnama on or before 8.3.2019 but the matter was listed today which appears to be a mistake and, therefore, his name is not being shown.

Office is directed to re-list the matter on 12.3.2019 showing the name of Sri Sharad Prakash Mishra as counsel for the respondent.

Order Date :- 5.3.2019

Mukesh

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