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Seema Singh vs State Of U.P. And 3 Others
2019 Latest Caselaw 438 ALL

Citation : 2019 Latest Caselaw 438 ALL
Judgement Date : 5 March, 2019

Allahabad High Court
Seema Singh vs State Of U.P. And 3 Others on 5 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 116 of 2019
 

 
Petitioner :- Seema Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Subhash Chandra Tiwari,Shakti Shanker Tiwari
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

Inspite of the order till date no counter affidavit has been filed by the respondents.

In the circumstances, four weeks further time is granted to learned counsel for the respondents to file counter affidavit.

List in the week commencing 8.4.2019.

Order Date :- 5.3.2019

Pramod Tripathi

 

 

 
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