Istakar Ali And 16 Others vs State Of U P And 3 Others
2019 Latest Caselaw 437 ALL

Citation : 2019 Latest Caselaw 437 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Istakar Ali And 16 Others vs State Of U P And 3 Others on 5 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3489 of 2019
 

 
Petitioner :- Istakar Ali And 16 Others
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Balbir Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Heard learned counsel for the parties.

In Writ A No. 19737 of 2018 (Shikha Singh And 48 Others Vs. State Of U.P. And 3 Others) along with connected matters after hearing learned counsel for the parties, judgement has already been reserved.

In the circumstances, connect this petition with Writ A No. 19737 of 2018.

Judgment reserved.

Order Date :- 5.3.2019

Pramod Tripathi

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