Raj Kumar Singh And 2 Others vs State Of U.P. And 2 Others
2019 Latest Caselaw 436 ALL

Citation : 2019 Latest Caselaw 436 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Raj Kumar Singh And 2 Others vs State Of U.P. And 2 Others on 5 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 18200 of 2018
 

 
Petitioner :- Raj Kumar Singh And 2 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Vijay Kumar Singh,Hritudhwaj Pratap Sahi,Ras Bihari Pradhan
 
Counsel for Respondent :- C.S.C.,R.B. Pradhan
 

 
Hon'ble Prakash Padia,J.

It is contended that counter affidavit was filed in the Registry of this Court on 12.12.2018 and rejoinder affidavit was filed on 23.1.2019 but the both are not on record.

Office is directed to trace out the same and place on record.

List in the week commencing 1.4.2019.

Order Date :- 5.3.2019

Pramod Tripathi

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