Man Singh vs State Of U.P. And 4 Others
2019 Latest Caselaw 434 ALL

Citation : 2019 Latest Caselaw 434 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Man Singh vs State Of U.P. And 4 Others on 5 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 7018 of 2018
 

 
Petitioner :- Man Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sharad Chand Rai
 
Counsel for Respondent :- C.S.C.,Ram Surat Patel
 

 
Hon'ble Prakash Padia,J.

It is contended that counter affidavit on behalf of State was filed in the Registry of this Court in the month of January, 2019 and rejoinder affidavit was also filed on 10.2.2019 but the both are not on record.

Office is directed to trace out the same and place on record.

List on 26.3.2019.

Order Date :- 5.3.2019

Pramod Tripathi

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