Anil vs State Of U.P.
2019 Latest Caselaw 398 ALL

Citation : 2019 Latest Caselaw 398 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

Anil vs State Of U.P. on 1 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8448 of 2019
 

 
Applicant :- Anil
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ramesh Chandra Dwivedi,Rajan Prasad Dwivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted four week's time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 1.3.2019

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