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Sachin Kumar vs State Of U.P.
2019 Latest Caselaw 397 ALL

Citation : 2019 Latest Caselaw 397 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

Sachin Kumar vs State Of U.P. on 1 March, 2019

Bench: Bachchoo Lal

HIGH COURT OF JUDICATURE AT ALLAHABAD

Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8441 of 2019

Applicant :- Sachin Kumar

Opposite Party :- State Of U.P.

Counsel for Applicant :- Roopesh Kumar Nigam

Counsel for Opposite Party :- G.A.

Hon'ble Bachchoo Lal,J.L

Learned A.G.A prays for and is granted four week's time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 1.3.2019

A.

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