State Of U.P. vs Babu Singh @ Chaun Babua And Others
2019 Latest Caselaw 386 ALL

Citation : 2019 Latest Caselaw 386 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

State Of U.P. vs Babu Singh @ Chaun Babua And Others on 1 March, 2019

Bench: Ram Surat (Maurya), Anil Kumar-Ix




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 
Case :- GOVERNMENT APPEAL No. - 1328 of 1985
 
Appellant :- State Of U.P.
 
Respondent :- Babu Singh @ Chaun Babua And Others
 
Counsel for Appellant :- A.G.A.
 
Counsel for Respondent :- Jeetendra Prasad Mishra,O.P.Gupta,O.P.Singh,Ramesh Chandra Gupta
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Anil Kumar-IX,J.

Heard Sri Anil Kumar Kushwaha, learned AGA for the State of U.P.

Put up on 6th March, 2019 for further hearing.

Order Date :- 1.3.2019

Ashutosh Pandey

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