Birendra Pratap Singh vs State Of U.P. Through District ...
2019 Latest Caselaw 382 ALL

Citation : 2019 Latest Caselaw 382 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

Birendra Pratap Singh vs State Of U.P. Through District ... on 1 March, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 6710 of 2013
 

 
Petitioner :- Birendra Pratap Singh
 
Respondent :- State Of U.P. Through District Magistrate C.S.M. Nagar & Ors
 
Counsel for Petitioner :- Shivam Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Sri Shivam Sharma, learned counsel for the petitioner is reported to be out of station.

The case is adjourned for the day.

Order Date :- 1.3.2019

psd

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