Sushil Kumar Shukla vs State Of U.P. Through Secy. Basic ...
2019 Latest Caselaw 380 ALL

Citation : 2019 Latest Caselaw 380 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

Sushil Kumar Shukla vs State Of U.P. Through Secy. Basic ... on 1 March, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 6910 of 2013
 

 
Petitioner :- Sushil Kumar Shukla
 
Respondent :- State Of U.P. Through Secy. Basic Edu. Lko. & Ors.
 
Counsel for Petitioner :- Virendra Mishra,Sant Lal Dixit,Shardha Mishra
 
Counsel for Respondent :- C.S.C.,Anil Kumar Maurya,Mukund Madhava Asthana,Navendu Srivastava,Shivam Sharma,Smt. Nalini Jain
 

 
Hon'ble Rajnish Kumar,J.

Sri Shivam Sharma, learned counsel for the opposite party is reported to be out of station.

On request of learned counsel for the petitioner, list in next cause list.

Order Date :- 1.3.2019

psd

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